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[Cites 0, Cited by 0] [Section 23A] [Entire Act]

State of Rajasthan - Subsection

Section 23A(8) in Rajasthan Animal Husbandry Service Rules, 1963

(8)[ ***] [Deleted by Rajasthan vide Notification No. F. 7(6) DOP/A-II/75, dated 15.7.1992.]Explanation. - If any doubt arises about the categorisation of the post as the lowest, next higher or highest post in the Service, the matter shall be referred to the Government in the Department of Personnel and Administrative Reforms whose decision thereon shall be final.