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[Cites 0, Cited by 0] [Section 30(9)] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(9)(iv) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(iv)complicated in nature such that the representation requires consideration of elaborate documentary and oral evidence and the proceedings before the Ombudsman are not appropriate for adjudication of such representations: