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[Section 12]
[Entire Act]
State of Jharkhand - Subsection
Section 12(2) in Jharkhand Single Window Clearance Act, 2015
| Members | Designation | |
| a. | Deputy Commissioner of the District | Chairman |
| b. | Deputy Commissioner Commercial Tax Officer of theDistrict | Member |
| c. | Regional Officer, Jharkhand Pollution Control Board | Member |
| d. | General Manager of DIC | Member-Secretory |
| e. | District Planning Officer | Member |
| f. | District officer of Labour Department | Member |
| g. | Executive Engineer of the District of concerned ElectricityDistribution Company under which district falls | Members |
| h. | District Mining Officer | Members |
| i. | Divisional Forest Officer | Members |