Punjab-Haryana High Court
M/S Dlf Utilities Ltd vs State Of Haryana And Others on 10 February, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal
VARINDER SINGH
2016.02.15 10:30
IN THE HIGH COURT OF PUNJAB AND HARYANA I attest to the accuracy and integrity
of this document
Punjab & Haryana High Court at
AT CHANDIGARH Chandigarh
CWP No. 25329 of 2013 (O&M)
M/s DLF Utilities Limited .. Petitioner
versus
State of Haryana and others .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Chetan Mittal, Senior Advocate with
Mr. Harsh Bunger, Advocate, for the petitioner.
Mr. Lokesh Sinhal, Additional Advocate General, Haryana.
Rajesh Bindal, J.
For orders, see detailed reasons recorded in a separate order of even date passed in CWP No. 19648 of 2013 M/s Bestech India Private Limited vs The State of Haryana and others.
10.2.2016 (Rajesh Bindal) vs Judge