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State of Bihar - Section

Section 6 in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

6. The Source and qualification for the appointment.

- The number of vacancies to be filled up by Promotion and through direct recruitment shall be determined by the Government on 1st April in every year and in cases of direct recruitment's in which the recommendation of Bihar Public Service Commission/Bihar Staff Selection Commission are required, in respect of it, the requisition shall be sent to the concerned commission respectively by 30th April by the department.