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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Rajasthan - Subsection

Section 30(3)(f) in Rajasthan Agriculture University, Bikaner Act, 1987

(f)the matters related to emoluments and conditions of services of officers, teachers and employees, their services records, tutorial instructions, allowances including travelling and daily allowances payable to teachers and employees; and