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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(2)(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(c)membership of the co-operative in [principal co-operative] [Substituted by M.P. Act No. 16 of 2010 for the words 'secondary co-operative'.];