Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(2)(g) in The Orissa Labour Welfare Fund Act, 1996

(g)the procedure to be followed at the meetings of the Board and the manner in which the Board shall conduct its business;