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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(1) in The Maharashtra State Board Of Nursing And Paramedical Education Act, 2013

(1)Notwithstanding anything contained in section 44, the first regulations shall be made by the Government and published in the Official Gazette, and they shall continue to be in force until new regulations are duly made and sanctioned under the said section.