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[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

State of West Bengal - Subsection

Section 318(1)(v) in The West Bengal Motor Vehicles Rules, 1989

(v)the vehicle shall not be driven at a speed in excess of the speed allowable for other motor vehicles except when proceeding to a fire, in which case the driver shall take adequate steps to ensure the safety of other users of the road.