Madhya Pradesh High Court
Nitin Jatav vs The State Of Madhya Pradesh on 19 June, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1925 of 2021 (NITIN JATAV Vs THE STATE OF MADHYA PRADESH) Dated : 19-06-2023 None for the appellant.
Adjourned.
(DEEPAK KUMAR AGARWAL) JUDGE ms/-
Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 19-06-2023 05:31:47 PM