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Madhya Pradesh High Court

Nitin Jatav vs The State Of Madhya Pradesh on 19 June, 2023

Author: Deepak Kumar Agarwal

Bench: Deepak Kumar Agarwal

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 1925 of 2021 (NITIN JATAV Vs THE STATE OF MADHYA PRADESH) Dated : 19-06-2023 None for the appellant.

Adjourned.

(DEEPAK KUMAR AGARWAL) JUDGE ms/-

Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 19-06-2023 05:31:47 PM