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[Cites 0, Cited by 0] [Section 3C(2)] [Section 3C] [Entire Act]

State of Tamilnadu - Subsection

Section 3C(2)(a) in Tamil Nadu District Municipalities Act, 1920

(a)[Proviso to clause (a) was omitted by Tamil Nadu Act 3 of 1997 w.e.f. 14-8-1996 and subsequently clause (a) was also omitted by Tamil Nadu Act 30 of 1997 w.e.f. 14-11-1996.]