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[Cites 0, Cited by 0] [Section 147] [Entire Act]

Union of India - Subsection

Section 147(xv) in The Railway Protection Force Rules, 1987

(xv)taking part in procession, gherao, demonstration, shoutingslogans or resorting to pamphleteering or otherwise indulging in anyintimidating or coercive act, or dharna, hunger strike for forcing underduress or threats any supervisory authorized to concede anything orstriking work;