Section 64(2)(n) in The Water (Prevention And Control Of Pollution) Act, 1974

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Union of India - Subsection

Section 64(2)(n) in The Water (Prevention And Control Of Pollution) Act, 1974

(n)the form in which and the time within which the budget of the State Board may be prepared and forwarded to the State Government under section 38;

(nn)the form in which the annual report of the State Board may be prepared under section 39;