Gujarat High Court
Patel Engineering Works vs Board Of Trustees Of The on 15 January, 2013
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
PATEL ENGINEERING WORKS....Applicant(s)V/SBOARD OF TRUSTEES OF THE PORT OF KANDLA....Respondent(s) C/CA/12807/2012 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 12807 of 2012 In FIRST APPEAL NO. 1369 of 1988 With CIVIL APPLICATION NO. 12809 of 2012 In FIRST APPEAL NO. 1370 of 1988 ================================================================ PATEL ENGINEERING WORKS....Applicant(s) Versus BOARD OF TRUSTEES OF THE PORT OF KANDLA....Respondent(s) ================================================================ Appearance: MR AS VAKIL, ADVOCATE for the Applicant(s) No. 1 ================================================================ CORAM: HONOURABLE THE CHIEF JUSTICE MR.BHASKAR BHATTACHARYA and HONOURABLE MR.JUSTICE J.B.PARDIWALA Date : 15/01/2013 ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR.BHASKAR BHATTACHARYA) None appears on behalf of the opponent inspite of service of copy of the application.
After hearing the learned advocate for the applicant and after taking into consideration the fact that the appeals are pending since 1988 and are otherwise ready, we allow the applications and fix the hearing of the appeals on January 28, 2013.
(BHASKAR BHATTACHARYA,CJ) (J.B.PARDIWALA, J.) pirzada/-
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