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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3)(b) in The Orissa Clinical Establishments (Control and Regulation) Act, 1990

(b)if an application made in accordance with Sub-section (2), for a fresh certificate of registration, is pending on the expiry of the period specified in Clause (a) till the disposal of such application.