Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Union of India - Subsection Section 28(2) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010 (2)Every officer shall submit a return of the immovable/ movable property to the Bank as on 31st March of every year before 30th April of that year.
