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Union of India - Section

Section 229 in The Railway Protection Force Rules, 1987

229. Special Reports.

- In cases of thefts registered at the Post involving loss of bookedconsignments or railway material exceeding the value to be fixed by the Director General from time to time the Divisional Security Commissioner shall submit specialreport addressed to the Director-General with copy to the [Principal Chief Security Commissioner] [Substituted 'Chief Security Commissioner' by Notification No. G.S.R. 140(E), dated 2.2.2018 (w.e.f. 3.12.1987)] and to concerned officers as may be specified through the Directives.