Section 15(3)(m) in The Central Motor Vehicles Rules, 1989

[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(3)(m) in The Central Motor Vehicles Rules, 1989

(m)take correct and prompt action on the signals given by traffic signs, traffic lights, traffic controllers, policemen and take appropriate action on signs given by other road users;

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Union of India - Subsection

Section 15(3)(m) in The Central Motor Vehicles Rules, 1989