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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Tamilnadu - Subsection

Section 81(2)(m) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(m)matters to be complied with in relation to the sanction of building plans or other plans or other plans or schemes containing provision for water-supply or sewerage;