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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Mizoram - Subsection

Section 16(1) in Lai Autonomous District (Village Councils) Act, 2007

(1)He may direct any member whose conduct is, in his OpInIOn, disorderly, to withdraw immediately from the day's meeting. The member ordered, in this manner, shall comply with the order at once.