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Calcutta High Court (Appellete Side)

Smt. Sujata Saha (Sikdar) vs Unknown on 5 April, 2017

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                                     1


   05.04.2017
      734
RP Ct.28                               WP 694 (W) of 2016

                           In the matter of : Smt. Sujata Saha (Sikdar)




                      Mr. Sakya Sen
                      Mr. Tapas Ballav Mandal
                                         .... For the State


                      Report is filed on behalf the State/respondent wherefrom it

appears that in conclusion of investigation charge sheet being Swarupnagar PS Charge Sheet No.661/16 dated 31.08.2016 under Sections 498A/406/376/511/34 IPC has been filed before the criminal Court.

In view of such fact, it is open to the petitioner to appear before the criminal Court as a victim of crime and ventilate her grievances therein in accordance with law.

With the aforesaid observation, this petition is disposed of.

Urgent Photostat certified copy of this order, if applied for, be delivered to the learned Advocates for the parties, upon compliance of all formalities.

(JOYMALYA BAGCHI, J.) 2