Madhya Pradesh High Court
Deepu Kumar vs The State Of Madhya Pradesh on 7 January, 2025
1 MCRC-54888-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 54888 of 2024 (DEEPU KUMAR Vs THE STATE OF MADHYA PRADESH ) Dated : 07-01-2025 Parties through their respective counsels.
As prayed, list in the next week.
(PRAMOD KUMAR AGRAWAL) JUDGE SSL Signature Not Verified Signed by: SHALINI LANDGE Signing time: 1/8/2025 12:03:07 PM