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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(3) in The Mizoram Aided College Employees Rules, 1990

(3)The Selection Board after Scrutiny of particulars and after interview, if necessary, shall prepare lists of candidates for Principals and other teaching staff separately and shall forward the lists so prepared to the Governing Body of the concerned college. The list of lecturers should be prepared subject-wise.Appointment of Principals already in service may be regularised in accordance with the conditions in Rule 4.Appointment of other teaching staff already in service will be entitled to regularisation of their services only when they fulfil the conditions as laid down in Clause (b) of Rule 4.