Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] Union of India - Subsection Section 13(2)(e) in Pension Fund Regulatory and Development Authority (National Pension System Trust) Regulations, 2015 (e)maintain records of the decisions of the trustees at their meetings and of the minutes of the meetings;