Section 12B in The Maharashtra Purchase Tax On Sugarcane Act, 1962

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Section 12B in The Maharashtra Purchase Tax On Sugarcane Act, 1962

12B. [ Remission and exemption. [[Section 12B was substituted by Maharashtra 8 of 2003, Section 3, (w.e.f. 29-3-2003).

Prior to Substituted Section reads as follows-