Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 397] [Entire Act] Union of India - Section Section 35 in Income Tax Rules, 1962 35. Annual return of salaries paid and tax deducted therefrom. - Omitted by the IT (Sixth Amdt.) Rules, 1988, w.e.f. 12-7-1988.
