Section 30(1)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 30(1)(b) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(b)in any Place-

(i)in which one hundred or more persons are likely ordinarily to be assembled, or

(ii)to which the Government, by general or special order, declares the provisions of sub-section to apply,