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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(11) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(11)The clinical establishment shall organize mandatory capacity building programmes for the service providers of that clinical establishment regarding (a) first Aid & Cardio Pulmonary Resuscitation Technique; (b) Fire-fighting drills and mass evacuation techniques; (c) mass casualty management protocols (d) any other training programmes as may be notified.