Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The State Apprenticeship Council Rules, 1976 11. Power to co-opt members. - The Council may, at any time, co-opt or invite any person or persons to attend its meetings to give advise or assist in any matter.
