Punjab-Haryana High Court
Sh. Pritam Bhagat And Others vs . State Of Punjab And Another on 3 April, 2012
C.M. No.4558 of 2012 in/and
CWP No.24053 of 2011
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Sh. Pritam Bhagat and others Vs. State of Punjab and another
Present: Ms. Bindu Goel, Advocate
for the applicants-petitioners.
Ms. Monica Chibber Sharma, D.A.G., Punjab.
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AJAY TEWARI, J. (ORAL)
For the reasons recorded, this application is allowed. Petition is dismissed as withdrawn since the State has agreed to grant the necessary relief to the petitioner.
( AJAY TEWARI ) JUDGE April 03, 2012 ashish