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Punjab-Haryana High Court

Sh. Pritam Bhagat And Others vs . State Of Punjab And Another on 3 April, 2012

           C.M. No.4558 of 2012 in/and
           CWP No.24053 of 2011

                      ***

Sh. Pritam Bhagat and others      Vs.       State of Punjab and another


Present: Ms. Bindu Goel, Advocate
         for the applicants-petitioners.

           Ms. Monica Chibber Sharma, D.A.G., Punjab.

                      ******

AJAY TEWARI, J. (ORAL)

For the reasons recorded, this application is allowed. Petition is dismissed as withdrawn since the State has agreed to grant the necessary relief to the petitioner.

( AJAY TEWARI ) JUDGE April 03, 2012 ashish