Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115VC] [Entire Act] Union of India - Subsection Section 115VC(A) in The Income Tax Act, 1961 (A)the place where the board of directors of the company or its executive directors, as the case may be, make their decisions; or
