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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1)(e) in Rajasthan Para-medical Council Act, 2008

(e)being the Secretary, Manager or any other officer of any recognised institution, issues, or authorises of the issue of, a certificate to any person; or