Section 146(1)(c) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 146(1)] [Section 146] [Entire Act]

State of Madhya Pradesh - Subsection

Section 146(1)(c) in The M.P. Public Health Act, 1949

(c)if such person does not reside in the local area and his address elsewhere is known to the Executive Authority, by sending the same to him by registered post; or

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State of Madhya Pradesh - Subsection

Section 146(1)(c) in The M.P. Public Health Act, 1949