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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(1)(d) in The Punjab Passengers and Goods Taxation Rules, 1952

(d)accompanied by a [(treasury receipt of Rs. 5/-)] [Substituted vide Haryana Government Notification No. GSR 22/PA.16/52/S.22/Amd./71, dated 8th January, 1974.]