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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(2)(h) in The United Provinces Minor Irrigation Works Act, 1920

(h)the remuneration of persons collecting sums for the [State Government] [Substituted by A.O.1950.] under Section 29 or 30 and their indemnification against expenses properly incurred in collection;