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[Cites 0, Cited by 3] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(4) in The Airports Economic Regulatory Authority Of India Act, 2008

(4)The Authority shall ensure transparency while exercising its powers and discharging its functions, inter alia. -
(a)by holding due consultations with all stake-holders with the airport;
(b)by allowing all stake-holders to make their submissions to the authority; and
(c)by making all decisions of the authority fully documented and explained.