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State of Uttarakhand - Section

Section 33 in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

33. Notice to the bhumidhar.

- Where the applicant offers to pay the amount, the Assistant Collector shall cause a notice to be served in manner prescribed on the bhumidhar inquiring whether he accepts the offer and agrees to sell the bhumidhari rights to the applicant on payment of the amount determined under sub-section (2) of Section 32.