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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(1)In any dock or in any part of a dock wherein more than two hundred and fifty dock workers are ordinarily employed, an adequate canteen in or near the dock, shall be provided and maintained, for the use of the dock workers, and shall function at all time when twenty-five or more dock workers are employed at a time.