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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(g) in The Orissa Water Supply and Sewerage Board Act, 1991

(g)Two technical members to be nominated by the State Government, who in the opinion of the State Government have special knowledge or practical experience in the field of water supply or sewerage; and