Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 53 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 53. Revocation of safety zones .-The competent authority shall revoke the safety zones when the conditions warranting their establishment no longer exist.
