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[Cites 0, Cited by 0] [Section 262(6)] [Section 262] [Entire Act]

Union of India - Subsection

Section 262(6)(b) in The Income Tax Act, 2025

(b)if a person fails to intimate his Aadhaar number as per clause (a), the Permanent Account Number allotted to that person shall be made inoperative in such manner as may be prescribed.