Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(f) in U.P. Urban Planning and Development Act, 1973

(f)ascertaining whether any land is being or has been developed without of the master plan or zonal developed in contravention of the master plan or zonel development plan or without the permission referred to in Section 14 or in contravention of any condition subject to which such permission has been granted; or