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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(2) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(2)The Academic Council shall consist of the following members, namely:-
(a)The Vice-Chancellor, Ex-officio-Chairman;
(b)The Pro-Vice-Chancellor, if any;
(c)The Commissioner, Higher Education, Madhya Pradesh or his nominee;
(d)The Deans of the Various faculties;
(e)Chairman, Board of Secondary Education;
(f)Six members from amongst the Heads of Departments of various faculties nominated by Vice-Chancellor by rotation;
(g)Such other members as may be considered necessary by the Vice-Chancellor for consideration of any course of study;
(h)The Registrar, Ex-officio-Secretary.