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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Forest Produce (Storage and Depot) Rules, 1989

12. Revocation of Order.

- Where the Divisional Forest Officer refused to renew or revoke a licence granted under these rules or seize and confiscate the produce with machinery etc. he shall do so by an order communicated to the licensee, giving reasons for such refusal or revocation.