Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(k) in Chartered Accountants Act, 1949

(k)the carrying out, by granting financial assistance to persons other than members of the Council or in any other manner, of research in accountancy;