Rajasthan High Court - Jodhpur
Lrs Of Smt. Lehari Bai vs Bhagwan Das Lachhwani And Ors on 2 January, 2020
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 1) [CW-14983/2017]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14983/2017
Lrs Of Smt. Lehari Bai
----Petitioner
Versus
Bhagwan Das Lachhwani And Ors.
----Respondent
For Petitioner(s) : Mr. Sanjay Nahar.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 02/01/2020 List after four weeks.
Interim order is extended till the next date.
(ARUN BHANSALI),J 162-PKS/-
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