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Rajasthan High Court - Jodhpur

Lrs Of Smt. Lehari Bai vs Bhagwan Das Lachhwani And Ors on 2 January, 2020

Author: Arun Bhansali

Bench: Arun Bhansali

                                                           (1 of 1)                                  [CW-14983/2017]


                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         JODHPUR

                                                 S.B. Civil Writ Petition No. 14983/2017

                                   Lrs Of Smt. Lehari Bai
                                                                                                     ----Petitioner
                                                                      Versus
                                   Bhagwan Das Lachhwani And Ors.
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Sanjay Nahar.
                                   For Respondent(s)        :



                                              HON'BLE MR. JUSTICE ARUN BHANSALI

Order 02/01/2020 List after four weeks.

Interim order is extended till the next date.

(ARUN BHANSALI),J 162-PKS/-

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