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State of Rajasthan - Section

Section 9 in Rajasthan Lunacy Rules, 1962

9. Amendment of papers sent with lunatics

- The Superintendent shall remedy as far as possible all important deficiencies in the papers forwarded to him with reference to any lunatic, other than the papers referred to in section 27, after communicating with the authority who signed the order for detention, reception or admission or with the certifying medical officer.