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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Assam - Subsection

Section 19(b) in Assam Ganja and Bhang Prohibition Act, 1958

(b)vexatiously and unnecessarily seizes the property of any person on the pretense of seizing or searching for any ganja and bhang or seizing any document or other article liable to seizure under Section 11 or 12 ; or