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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(h) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(h)'proceedings' includes proceedings of all nature that the Commission may hold in the discharge of its function under the applicable legal framework;